Section 36(5)(b) in The M.P. Nagarpalika Nirvachan Niyam, 1994

[Cites 0, Cited by 0] [Section 36(5)] [Section 36] [Entire Act]

(b)in any other case, be given to the Returning Officer or the Presiding Officer of the polling station where the new polling agent is appointed.

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