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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Haryana - Subsection

Section 7(5) in The Haryana Mechanical Vehicles (Bridge Tolls) Rules, 1975

(5)When the mechanical vehicle has crossed the bridge, the Toll Inspector on duty or the police guard at the other end shall lift the cross-bar after receiving one counterfoil of the receipt from the driver, owner or persons incharge of the vehicle.