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State of Haryana - Section

Section 7 in The Haryana Mechanical Vehicles (Bridge Tolls) Rules, 1975

7. Duties of Toll Inspector.

- [Section 3]. - (1) The Toll Inspector shall be on duty for a continuous period of eight hours and shall be responsible for the collection and safe custody of toll during that period.
(2)The Toll Inspector shall maintain a cash register in form B and keep it posted up-to-date.
(3)The Toll inspector shall at the end of his period of duty hand over the amount collected under sub-rule (1) to his successor after obtaining dated signatures of the latter in the relevant column of the cash register.
(4)Everyday between the hours of four and five in the afternoon, the Toll Inspector on duty shall hand over the entire amount of toll collected during the preceding twenty-four hours to the Sectional Officer-in-charge after obtaining his dated signatures in the relevant column of the cash register.
(5)When the mechanical vehicle has crossed the bridge, the Toll Inspector on duty or the police guard at the other end shall lift the cross-bar after receiving one counterfoil of the receipt from the driver, owner or persons incharge of the vehicle.