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[Cites 0, Cited by 0] [Section 72(1)] [Section 72] [Entire Act]

Union of India - Subsection

Section 72(1)(b) in Pension Fund Regulatory and Development Authority (Employees Service) Regulations, 2015

(b)In dealing with the intermediaries and public for seeking any clarification on matters relating to them, resort to oral clarifications and personal discussions as far as possible and written communication shall be the normal practice.