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Madhya Pradesh High Court

Smt. Gurjeet Keer vs Smt. Raminder Kaur Keer on 25 September, 2019

Author: Sanjay Dwivedi

Bench: Sanjay Dwivedi

1 WP-13886-2016 The High Court Of Madhya Pradesh WP-13886-2016 (SMT. GURJEET KEER Vs SMT. RAMINDER KAUR KEER) Jabalpur, Dated : 25-09-2019 None for the petitioner.

In view of the report called from the concerning Court, it has been informed that the Civil Suit which has given rise to this petition, has already been decided by judgment dated 18.06.2019 and, therefore, nothing remains to be adjudicated further in the matter.

Accordingly, the petition filed by the petitioner stands dismissed as having been rendered infructuous.

(SANJAY DWIVEDI) JUDGE Devashish Digitally signed by DEVASHISH MISHRA Date: 27/09/2019 16:43:52