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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(4) in Plant Quarantine (Regulation of Import into India) Order, 2003

(4)All the consignments of live insects and other arthropods/nematodes/microbial cultures including algae/bio-control agents shall be permitted only through points of entry specified under Clause 3(14). The consignment of beneficial insects shall be accompanied by a certificate issued by National Plant Protection Organisation at the country of origin with additional declarations for freedom from specified parasites and parasitoids and the bio-control agents free from hyper-parasites. The consignment of beneficial insects/bio-control agents shall be subjected to Post-entry quarantine as may be prescribed by the Plant Protection Adviser.