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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 11(1) in Arunachal Pradesh State Road (Regulation and Development) Act, 2015

(1)It shall be the duty of the State Road Authority to conduct an annual check of the boundaries of the State Road, in its charge with a view to locating unauthorized encroachment, if any.