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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(1) in Andhra Pradesh Registration of Horticulture Nurseries (Regulation) Rules, 2012

(1)Any owner who desires to obtain a Licence under sub-section (1) of Section 5 shall apply to the competent authority in whose Jurisdiction the Nursery lies in Form "A"