Section 31(2)(a) in The Orissa Civil Services (Commutation of Pension) Rules, 1992

[Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act]

State of Odisha - Subsection

Section 31(2)(a) in The Orissa Civil Services (Commutation of Pension) Rules, 1992

(a)any case which pertains to the sanction of commutation of pension and is pending on the date of commencement of these rules shall be disposed of in accordance with the provisions of the old rules as if these rules had not been made; and

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State of Odisha - Subsection

Section 31(2)(a) in The Orissa Civil Services (Commutation of Pension) Rules, 1992