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[Cites 0, Cited by 0] [Section 523] [Entire Act]

State of Jharkhand - Subsection

Section 523(iv) in Bihar Education Code, 1961

(iv)That a room rent of not less than 50 Paise in a primary school, Re 1 in a middle school [Rs. 1.50] [Now see new scale of pay.] in a High/Higher Secondary including Sarvodaya High Schools is charged to each boarder the number of exceptions being made in no case exceeding 5 per cent.