Section 5 in The Delhi Agricultural Produce Marketing (Election) Rules, 2000
5. Preparation of list of electors of constituency.
(1)The Director shall cause to be prepared list of electors of each constituency.(2)Every list of electors shall show:-(a)Full Name(b)Father's Name(c)Age on .................(d)Residence(e)Licence number and date(f)Date of issue of licence and its expiry(g)Operational area/Marketing committee
