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[Cites 0, Cited by 0] [Section 5] [Entire Act]

NCT Delhi - Subsection

Section 5(2) in The Delhi Agricultural Produce Marketing (Election) Rules, 2000

(2)Every list of electors shall show:-
(a)Full Name
(b)Father's Name
(c)Age on .................
(d)Residence
(e)Licence number and date
(f)Date of issue of licence and its expiry
(g)Operational area/Marketing committee