Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 1] [Entire Act] Greater Bengaluru City Corporation - Section 1(2) in Bangalore Development Authority Act, 1976 (2)It shall be deemed to have come into force on the twentieth day of December, 1975.
