Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 21] [Entire Act] Greater Bengaluru City Corporation - Section 1 in Bangalore Development Authority Act, 1976 1. Short title and commencement.- (1)This Act may be called the Bangalore Development Authority Act, 1976.(2)It shall be deemed to have come into force on the twentieth day of December, 1975.
