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Bombay High Court

Kumar Krishna D. Pathak vs Cuffe Castle Co-Operative Housing ... on 19 August, 2024

Author: Sharmila U. Deshmukh

Bench: Sharmila U. Deshmukh

                                                                               Board Sr.No.:-46

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 5396 OF 2017

 Vivek Education Society And Anr.                       ....PETITIONER
            V/S
 Kurulkar Smita Rajendra And Ors.                     ....RESPONDENT

WITH WRIT PETITION NO. 5396 OF 2017 Vivek Education Society And Anr. ....PETITIONER V/S Kurulkar Smita Rajendra And Ors. ....RESPONDENT WITH WRIT PETITION NO. 10667 OF 2017 Kumar Krishna D. Pathak ....PETITIONER V/S Cuffe Castle Co-operative Housing Society Ltd.

....RESPONDENT And Ors.

CORAM : HON'BLE JUSTICE SHARMILA U. DESHMUKH J DATE : 19th August, 2024 Page 1/2 ::: Uploaded on - 20/08/2024 ::: Downloaded on - 21/08/2024 05:45:37 ::: P.C. :

Due to paucity of time, stand over to 09/09/2024. Interim order, if any, to continue till then.
( FOR REGISTRAR JUDICIAL - I ) Page 2/2 ::: Uploaded on - 20/08/2024 ::: Downloaded on - 21/08/2024 05:45:37 :::