Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 12 in The Orissa Boiler Operation Engineers' Rules, 2000

12. Meeting of the Board.

(1)The Board of Examiners shall meet at such place and time as often as may in the opinion of the Chairman, be necessary for transacting its business.
(2)At least thirty clear days notice of the date of Examination shall be sent by the board to each member.