Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Odisha - Subsection Section 12(1) in The Orissa Boiler Operation Engineers' Rules, 2000 (1)The Board of Examiners shall meet at such place and time as often as may in the opinion of the Chairman, be necessary for transacting its business.
