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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Chattisgarh - Subsection

Section 26(2) in The Indira Gandhi Agriculture University, Raipur Statutes, 1987

(2)The Extension Education Council shall be responsible to the Director of Extension Services and shall consider and make recommendations on the matters pertaining to Education Extension and specially with respect to-
(a)Training of College Students.
(b)Agricultural rural life extension service.
(c)Preparation of education material for cultivators.
(d)Conduct of short courses, etc., for non-students.
(e)Field extension programmes for the benefit of cultivators.
(f)The development of agriculture production and making co-operatives.
(g)Preparation of material for development of agriculture such as publications, films, etc., for better development of extension.