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[Cites 0, Cited by 0] [Section 26A] [Entire Act]

State of Punjab - Subsection

Section 26A(ii) in The Punjab Water Prevention and Control of Pollution Rules, 1977

(ii)possesses B.Sc. Degree in Chemical Engineering or Bio-Chemical Engineering or M.Sc. Degree in Chemistry or any equivalent qualification with an experience of analysing samples of water or sewage or trade effluent in a teaching or research laboratory or in a Government laboratory for a minimum period of two years.