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[Cites 0, Cited by 0] [Section 215] [Entire Act]

Greater Bengaluru City Corporation -

Section 215(1) in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020

(1)The Zonal Commissioner may prohibit vehicular traffic in any publicstreet or any portion thereof so as to prevent danger, obstruction orinconvenience to the public or to ensure quietness in any locality.