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[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 19(2)(vi) in Arunachal Pradesh University Act, 2012

(vi)Where there is no department in a subject in the University, the senior teachers from the affiliated colleges, in that subject shall be nominated by the Secretary, Education Department of the Government of Arunachal Pradesh;