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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(III) in The Jammu and Kashmir Board of Professional Entrance Examination (BOPEE) Regulations, 2016

(III)The Board reserves the right to change/modify any of the conditions enumerated herein for the purpose of complying with any of the Regulations of the Medical Council of India, Dental Council of India, University Grants Commission, AICTE, affiliated University or any other competent authority.