Section 2(1)(b) in The Service Tax and Central Excise (Furnishing of Annual Information Return) Rules, 2016

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(b)"Board" means the Central Board of Excise and Customs constituted under the Central Board of Revenue Act, 1963 (54 of 1963);

Legal Document View