Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Chattisgarh - Section

Section 66 in The Indira Gandhi Agriculture University, Raipur Statutes, 1987

66. Employee Housing and other Accommodations.

(1)The Vishwavidyalaya may procure, construct, own, take on lease, and use houses for Vishwavidyalaya employees as determined by the Board to be necessary for the proper functioning of the Vishwavidyalaya. Administrative Council shall make up and adopt Regulations for the proper administration of staff housing matters.
(2)As recommended by the Administrative Council the Board may provide and operate for employees of the Vishwavidyalaya health, recreational and other ancillary facilities. All such facilities shall be administered as provided in Regulations prepared and adopted by the Administrative Council.