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[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Assam - Subsection

Section 41(3) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(3)In case of a corner plot the height of the boundary wall shall be restricted to 0.75m for a length of 10m on the front and side of the intersections and balance height of 0.75m if required in accordance with 41 may be made up of open type construction(through railings) and of design to be approved by the Authority. In case of corner plot, the boundary wall should be sufficiently rounded off to give a clear view of the other roads. However the junction round off radius shall not be less than 4.5m.