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State of Goa - Section

Section 107 in The Goa, Daman And Diu Land Revenue Code, 1968

107. Record of rights at commencement of Code.

- Until the record of right, for any area is prepared in accordance with the provisions of this Chapter, the existing record of rights in force in that area under any law for the time being in force shall be deemed to be the record of rights prepared under this Chapter.