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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Odisha - Subsection

Section 16(2) in The Orissa Housing Board Rules, 1970

(2)The Board shall publish its Annual Statement of Receipts and Expenditures in the Orissa Gazette and shall make available copies of the said accounts for sale at such rates as it may fix from time to time.