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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Madhya Pradesh - Subsection

Section 21(a) in The M.P. Nagarpalika Nirvachan Niyam, 1994

(a)the last date, time and place for making nominations for election to the seat of [Mayor, President or Councillor] [Substituted by Notification No. 84-XVIII-3-97, dated 7-7-1997.] which shall be the seventh day after the date of publication of the notice or if that day is a public holiday, the next succeeding day which is not a public holiday;