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State of Tamilnadu - Section
Section 42 in Tamil Nadu Combined Development and Building Rules, 2019
42. Corridor/Verandah Width.
- The minimum width of corridor or verandah within buildings shall be as given below.| Sl. No. | Building use or type | Minimum width of corridororverandah |
| (i) | Residential buildings | 1.0 m |
| (ii) | Assembly buildings such as Auditoriums,Kalyanamandapams, cinema theaters, Religious buildings, temples,mosques or churches and other buildings of public assembly | 2.0 m |
| (iii) | Institutional buildings | |
| (a) | Government offices | 2.0 m |
| (b) | Hospitals | 2.4 m |
| (c) | Educational Buildings such a schools, colleges,Research Institutions | 2.0 m |
| (d) | Commercial buildings such as private offices,Nursing Homes, etc. | 2.0 m |
| (e) | All other buildings including hotels | 1.5m |