Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Bihar - Subsection Section 10(4) in Bihar Intermediate Education Council (Establishment of Colleges and Conduct of Examination) Rules, 1994 (4)Admissions shall be completed within one month of the publication of the results of the Bihar Secondary School Examination Board.
