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State of Uttar Pradesh - Section

Section 49 in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

49. Khand Vikas Adhikari for each Kshettra Panchayat.

(1)Each Kshettra Panchayat shall have a Khand Vikas Adhikari.
(2)The Block Development Officer whose services have for the time being been placed at the disposal of Kshettra Panchayat shall be the Khand Vikas Adhikari of the Kshettra Panchayat.