[Cites 0, Cited by 0]
[Section 3]
[Entire Act]
State of Jharkhand - Subsection
Section 3(2) in Sakri Canals Irrigation Rules, 1952
| Class of application. | Form no. | ||||
| (a) | Kharif season lease | ...... | ......... | ......... | II |
| (b) | Rabi Single watering | ...... | ........ | ......... | III |