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[Entire Act]
State of Jharkhand - Section
Section 3 in Sakri Canals Irrigation Rules, 1952
3.
| Class of application. | Form no. | ||||
| (a) | Kharif season lease | ...... | ......... | ......... | II |
| (b) | Rabi Single watering | ...... | ........ | ......... | III |