Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 24(5)] [Section 24] [Entire Act]

NCT Delhi - Subsection

Section 24(5)(i) in Delhi District Courts Establishment (Appointment & Conditions of Service) Rules, 2012

(i)If promotions are made from any one cadre by their inter-se