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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Punjab - Subsection

Section 25(1) in The Punjab Medical Registration Act, 1916

(1)The Degree of Doctor, Bachelor or Licentiate of Medicine, or Master, Bachelor or Licentiate of Surgery of the University of Madras, Bombay, Calcutta, Allahabad, [the Punjab or the Punjab in Pakistan the Universities of Sheffield, Bristol and Wales, the National University of Ireland and the Queen's University of Belfast.] [Substituted for 'the Punjab or East Punjab' by Adaptation of Laws (Third Amendment) Order, 1951. 'The Punjab or East Punjab' had been substituted for 'the Punjab' by GGO 40 of 1948.]