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State of Punjab - Section

Section 25 in The Punjab Medical Registration Act, 1916

25.

[Omitted by the Adaptation of Laws (Third Amendment) Order, 1951.]The Schedule(vide section 13)
(1)The Degree of Doctor, Bachelor or Licentiate of Medicine, or Master, Bachelor or Licentiate of Surgery of the University of Madras, Bombay, Calcutta, Allahabad, [the Punjab or the Punjab in Pakistan the Universities of Sheffield, Bristol and Wales, the National University of Ireland and the Queen's University of Belfast.] [Substituted for 'the Punjab or East Punjab' by Adaptation of Laws (Third Amendment) Order, 1951. 'The Punjab or East Punjab' had been substituted for 'the Punjab' by GGO 40 of 1948.]
(2)The Degree of Doctor, Bachelor or Licentiete of Medicine, Master, Bachelor or Licentiate of Surgery or Master in Obstetrics of the Universities of Oxford, Cambridge, London, Durham, Manchester, Birmingham, Liverpool, Leeds, Edinburgh, Aberdeen, Glasgow, St. Andrews and Dublin, the Royal University of Ireland and the Universities of Adelaide, Malta, Melbourne, New Zealand, Sydney, Dalhousie, McGill and Laval.
(3)The Degrees of Fellow, Member or Licentiate of the Royal Colleges of Physicians of London, Edinburgh and Ireland.
(4)The Degree of Fellow, Member or Licentiate of the Royal Colleges of Surgeons of England, Edinburgh and Ireland.
(5)The Degree of Fellow, Member or Licentiate of the College of Physicians and Surgeons of Bombay.
(6)The Degree of Licentiate of the Apothecaries Society of London, Fellow and Licentiate of the Royal Faculty of Physicians and Surgeons of Glasgow, Licentiate of the Apothecaries Hall of Dublin, Licentiate of Medicine and surgery of the Medical College of Ceylon, the Nova Scotia Provincial Medical Board, and the Prince Edward Island Medical Council.
(7)A diploma or Certificate [granted by a State Government] [Substituted for the word 'granted by a Local Government' by the Government of India (Adaptation of Indian Laws) Order, 1937.] or the Government of Burma to any person trained in a Medical College or School declaring him to be qualified to practice medicine, surgery and midwifery, or to perform the duties of a military assistant surgeon, hospital assistant or sub-assistant surgeon.
(8)A Diploma or Certificate granted by the King Edward Hospital Medical School at Indore to any person declaring him to be qualified to practise medicine, surgery and midwifery, or to be qualified for the duties of a military assistant surgeon, hospital assistant or sub-assistant surgeon.