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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(2) in The Merchant Shipping (Crew Accommodation) Rules, 1960

(2)[ In every ship to which these rules apply, sleeping room and other part of crew accommodation requiring free movement shall be so constructed as to provide a clear head room of at least 190 centimetres :] [Substituted by G.S.R. 1390, dated 12th December, 1974][Provided that the Central Government may exempt any ship from the requirement of this sub-rule to the extent it is satisfied that compliance therewith is unreasonable or impracticable.] [Substituted by G.S.R. 278, dated 1st March, 1985]