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Union of India - Section

Section 5 in The Merchant Shipping (Crew Accommodation) Rules, 1960

5. Height of Crew Accommodation.

(1)In every ship to which these rules apply, the height of the crew accommodation measured from the top of the floor beams to the top of the crown beams shall be not less than the followings :-In ships of under 1,600 tons [2.20 metres.] [Substituted by G.S.R. 61, dated 6th January, 1967]In ships of 1,600 tons or over [2.30 metres.] [Substituted by G.S.R. 61, dated 6th January, 1967]The Central Government may exempt any ship form the requirement of this sub-rule in respect of store rooms and sanitary accommodation.
(2)[ In every ship to which these rules apply, sleeping room and other part of crew accommodation requiring free movement shall be so constructed as to provide a clear head room of at least 190 centimetres :] [Substituted by G.S.R. 1390, dated 12th December, 1974][Provided that the Central Government may exempt any ship from the requirement of this sub-rule to the extent it is satisfied that compliance therewith is unreasonable or impracticable.] [Substituted by G.S.R. 278, dated 1st March, 1985]