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[Cites 0, Cited by 0] [Section 67(5)] [Section 67] [Entire Act]

State of Himachal Pradesh - Subsection

Section 67(5)(b) in Himachal Pradesh Municipal Election Rules, 2015

(b)make a mark on the ballot paper with the instrument supplied for the purpose on or near the symbol of the candidate for whom he intends to vote;