Madhya Pradesh High Court
Grasim Vidyalaya vs Bhartiya Ashaskiya Shikshan Sansthan ... on 21 February, 2023
Author: Pranay Verma
Bench: Pranay Verma
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE MP No. 2253 of 2020 (GRASIM VIDYALAYA Vs BHARTIYA ASHASKIYA SHIKSHAN SANSTHAN KARMCHARI SANGH AND OTHERS) Dated : 21-02-2023 Shri Girish Patwardhan, learned Senior Advocate with Ms. Kirti Patwardhan, Advocate for the petitioner.
Petition is admitted for final hearing. Interim order dated 08.09.2021 is made absolute to remain in operation during pendency of the petition.
I.A. No.2011/2020 is accordingly disposed off.
(PRANAY VERMA) JUDGE ns Signature Not Verified Signed by: NEERAJ SARVATE Signing time: 21-02-2023 18:25:00