Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 8 in Rajasthan Electricity Regulatory Commission (Investment Approval) Regulations, 2006 (8)System Augmentation schemes. - Addition of Transformation capacity at sub-station to match envisaged loading condition. (Line work under this category will be covered under (6) above.)
