Section 33 in Uttarakhand Fire and Emergency Service, Fire Prevention and Fire Safety Act, 2016
33. Repeal and savings.
(1)The United Province Fire Disaster Service Act, 1944 (U.P. Act No. 3 of 1944) to the context of State of Uttarakhand is hereby repealed.(2)Notwithstanding such repeal anything done or any action taken under the said Act shall be deemed to have been done or taken under sub-section (1) of the corresponding provisions of this Act.
