Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33] [Entire Act] State of Uttarakhand - Subsection Section 33(1) in Uttarakhand Fire and Emergency Service, Fire Prevention and Fire Safety Act, 2016 (1)The United Province Fire Disaster Service Act, 1944 (U.P. Act No. 3 of 1944) to the context of State of Uttarakhand is hereby repealed.
