Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 41(2) in Jammu and Kashmir Forest (Protection) Force Rules, 2012

(2)Transfer on own request or normal exchange—Seniority of an enrolled member of the Force transferred on his own request or on mutual exchange from one zone to another shall be fixed below that of all existing confirmed and officiating enrolled members of the Force in the relevant rank of that Forest Protection Force irrespective of the date of confirmation or length of officiating service of the transferred member of the Force.