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State of Jammu-Kashmir - Section

Section 41 in Jammu and Kashmir Forest (Protection) Force Rules, 2012

41. Determination of seniority on inter-zonal transfer.

(1)When transfer is ordered in the interest of administration—Seniority of an enrolled member of the Force on transfer from one zone to another in the interest of administration shall be regulated by the date of appointment to the grade or rank as the case may be, where the date of appointment of the transferred member of the Force is the same as that of another member of the Force already serving on that Zonal Forest Protection Force, the relative seniority shall be determined on the basis of the date of birth the elder being the senior.
(2)Transfer on own request or normal exchange—Seniority of an enrolled member of the Force transferred on his own request or on mutual exchange from one zone to another shall be fixed below that of all existing confirmed and officiating enrolled members of the Force in the relevant rank of that Forest Protection Force irrespective of the date of confirmation or length of officiating service of the transferred member of the Force.