Section 19 in The Maharashtra State Council For Occupational Therapy And Physiotherapy Act, 2002
19. Time for seeking permission for certain existing institutions.—
(1)Any person who has established an institution before the date of coming into force of this Act, shall seek, within a period of six months from the said date, the permission of the State Government, as provided in section 17.(2)If such person fails to seek the permission under sub-section (1), the provisions of section 18 shall apply, so far as may be, as if, permission of the State Government under section 17 has been refused.
