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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Maharashtra - Subsection

Section 19(2) in The Maharashtra State Council For Occupational Therapy And Physiotherapy Act, 2002

(2)If such person fails to seek the permission under sub-section (1), the provisions of section 18 shall apply, so far as may be, as if, permission of the State Government under section 17 has been refused.