Section 20 in Kaloji Narayana Rao University of Health Sciences Act, 1986
20. [Academic Senate] [Substituted by 'Academic Council' Act No. 4 of 1998.] and its powers and functions.
(1)The [Academic Senate] [Substituted by 'Academic Council' Act No. 4 of 1998.] shall be the principal academic body of the University and shall subject to the provisions of this Act, Statutes and Ordinances, co-ordinate and exercise general supervision over the academic policies of the University.(2)The constitution of the [Academic Senate] [Substituted by 'Academic Council' Act No. 4 of 1998.] and its powers and functions shall be prescribed by the Statutes.
