Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20] [Entire Act] State of Telangana - Subsection Section 20(2) in Kaloji Narayana Rao University of Health Sciences Act, 1986 (2)The constitution of the [Academic Senate] [Substituted by 'Academic Council' Act No. 4 of 1998.] and its powers and functions shall be prescribed by the Statutes.
