Section 3(2)(b) in Railway Passengers (Cancellation Of Ticket And Refund Of Fare) Rules, 1998

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Union of India - Subsection

Section 3(2)(b) in Railway Passengers (Cancellation Of Ticket And Refund Of Fare) Rules, 1998

(b)refund of fare may also be granted by the station master of a station other than the ticket issuing station and journey commencing station subject to the conditions that

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Union of India - Subsection

Section 3(2)(b) in Railway Passengers (Cancellation Of Ticket And Refund Of Fare) Rules, 1998